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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(4) in Aircraft Rules, 1937

(4)"Aerodyne" means an aircraft whose support in flight is derived dynamically from the reaction on surfaces in motion relative to the air, and includes all aeroplanes, helicopters, gyroplanes, gliders and kites;[(4-A) "Aeronautical beacon" means an aeronautical ground light visible at all azimuth either continuously or intermittently to designate a particular point on the surface of the earth; [Inserted by G.S.R. 610(E), 14.8.1984.](4-B) "Aeronautical ground light" means any light provided as an aid to air navigation other than a light displayed on an aircraft;]