Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Uttar Pradesh - Subsection Section 16(10) in The U.P. Excise (Prohibition) Subordinate Service Rules, 1978 (10)The number of candidates to be selected will be larger (but by not more than 25 per cent) than the number of vacancies for which the selection had been made.
