Section 207A(1)(b) in The West Bengal Panchayat Act, 1973

[Cites 0, Cited by 0] [Section 207A(1)] [Section 207A] [Entire Act]

(b)upon the transfer to any Gram Panchayat, Panchayat Samiti or Zilla Parishad of any function, or control and management of any property,

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