Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 106] [Entire Act]

State of Odisha - Subsection

Section 106(2) in The Orissa Narcotic Drugs and Psychotropic Substances Rules, 1989

(2)The Director of Health Services or Drugs Controller may issue written instructions providing for any supplementary matters arising out of Chapter V of these Rules.