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State of Goa - Section

Section 10 in The Goa, Daman And Diu Land Revenue Code, 1968

10. Subordination of revenue officers.

- All revenue officers shall be subordinate to the Government; and subject to the Explanation to section 6 all revenue officers in the district or sub-division or taluka shall be subordinate to the Collector or the Sub-Divisional Officer or the Mamlatdar, as the case may be.