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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Uttarakhand - Subsection

Section 1(3) in Uttarakhand Special Area (Planned Development and Promotion of Tourism) Act, 2013

(3)Act or its provisions shall be deemed to have come into force on such date as may be notified by the State Government by publication in the Government Gazette.