Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 610] [Entire Act] State of Jharkhand - Subsection Section 610(16) in Bihar Education Code, 1961 (16)The Principal of the Government Girls' Multi-purpose School, Bankipore.(G. O. no. 3456-E., dated the 18th November 1921.)