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[Cites 0, Cited by 0] [Section 3(8)] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(8)(c) in The Rajasthan Veterinary Council Rules, 1988

(c)The date on which a poll shall, if necessary, be taken, which shall be a date not earlier than the thirtieth day after the last date for withdrawal of candidature, and