Section 56(1) in West Bengal Trade Unions Rules, 1998
(1)The Presiding Officer shall make separate packet for each of the following :(a)the copy of the electoral roll ;(b)the counterfoils of used ballot papers ;(c)the ballot papers signed in full by the Presiding Officer but not issued to the voters ;(d)any other ballot papers not issued to the voters ;(e)the ballot papers cancelled for violating the voting procedure ;(f)any other cancelled ballot papers ;(g)the cover containing the tendered ballot papers and the list in Form X.(h)the list of challenged votes in Form Z ; and(i)such other papers as may be directed by the Registrar to be kept in sealed packets.
