Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 82] [Entire Act] State of Tamilnadu - Subsection Section 82(5) in Tamil Nadu Co-operative Societies Rules, 1988 (5)If a member of the board or the President or the Vice-President has held office for a part of the year, honorarium may be paid proportionately.
