Himachal Pradesh High Court
Unknown vs Jaswant Singh V. Hrtc on 17 August, 2022
Author: Sandeep Sharma
Bench: Sandeep Sharma
CWPOA No. 1403 of 2020 17.8.2022 Present: Mr. Narender Sharma, Advocate, for the petitioners.
Mr. Vikas Rajput, Advocate, for respondents No.1 &2.
Mr. Sudhir Bhatnagar, Additional Advocate General, with Mr. Sunny Dhatwalia, Assistant Advocate General, for the State.
Mr. V.D. Khidtta, Advocate, for respondents No. 4 to 9.
Mr. Manohar Lal Sharma, Advocate, for respondent No.14.
Heard in part. List for continuation on 14.9.2022.
On the next date of hearing, respondent-corporation may also produce the records.
17th August, 2022 (Sandeep Sharma),
Manjit Judge
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