Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act] State of Maharashtra - Subsection Section 9(1)(a) in The Maharashtra Education and Employment Guarantee (CESS) Act, 1962 (a)[ in Cantonments by the Collector of the district; and] [Clause (a) was substituted for the original by Maharashtra 26 of 1963, Section 3, Second Schedule.]