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[Cites 0, Cited by 2] [Section 44] [Entire Act]

State of Tamilnadu - Subsection

Section 44(2) in Manonmaniam Sundaranar University Act, 1990

(2)The Selection Committee for appointment to the posts specified in column (1) of the Table below shall consist of the Vice-Chancellor, a nominee of the Chancellor, a nominee of the Government and the persons specified in the corresponding entry in column (2) of the said Table and in the case of appointment of a Professor, Assistant Professor, Reader or Lecturer in a department, where there is no Head of the Department, shall also consist of a person nominated by the Standing Committee on Academic Affairs from among its members:-The Table
(1)   (2)
Professor, Assistant Professor or Reader (i) The Head of the Department concerned, if he is aProfessor,
  (ii) One Director or a Dean or a Professor to benominated by the Vice-Chancellor;
  (iii) Three persons not in the service of theUniversity, nominated by the Syndicate, from out of a panel ofnames recommended by the Standing Committee on Academic Affairsfor their special knowledge of, or interest in, the subject withwhich the Professor, Assistant Professor or Reader will beconcerned.
Lecturer (i) The Head of the Department concerned;
  (ii) One Professor to be nominated by theVice-Chancellor;
  (iii) Two persons not in the service of the 40University nominated by the Syndicate, from out of a panel ofnames recommended by the Standing Committee on Academic Affairsfor their Special knowledge of, or interest in, the subject withwhich the Lecturer will be concerned.
Librarian (i) Two persons not in the service of theUniversity, who have special knowledge of the subject of LibraryScience of Library Administration, to be nominated by theSyndicate.
  (ii) One person, not in the service of theUniversity, nominated by the Syndicate.
Explanation I. - Where the appointments are being made for an interdisciplinary project, the Head of the Project shall be deemed to be Head of the Department concerned.Explanation II.- The Professor to be nominated shall be the Professor concerned with the specialist for which the selection is being made and that the Vice-Chancellor shall consult the Head of the Department and the Dean of Faculty before nominating the Professor.Explanation III.- At least three out of four or two out of three members, as the case may be, concerned with the specialist.referred to under column