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[Cites 0, Cited by 0] [Section 137(7)] [Section 137] [Entire Act]

State of Maharashtra - Subsection

Section 137(7)(b) in Maharashtra Public Universities Act, 2016

(b)two representatives of women's educational associations or bodies from outside the State admitted to the privileges of the Shreemati Nathibai Damodar Thackersey Women's University, nominated by the Vice-Chancellor;