Section 137(7) in Maharashtra Public Universities Act, 2016
(7)The Senate of the university shall have the following additional members, namely:-(a)two representatives of women's educational associations or bodies in the State of Maharashtra, nominated by the Vice-Chancellor;(b)two representatives of women's educational associations or bodies from outside the State admitted to the privileges of the Shreemati Nathibai Damodar Thackersey Women's University, nominated by the Vice-Chancellor;(c)one representative of women's educational associations or bodies in other territories, nominated by the Vice-Chancellor.
