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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(27) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

(27)"Financial Year" means a period commencing on 1st April of a calendar year and ending on 31st March of the subsequent calendar year;