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State of Uttar Pradesh - Section
Section 444 in The General Rules (Civil), 1957
444. List of Returns and Reports due.
| Serial Number | File heading or description of Returns andReports | Date and substance of Judge's last order | Office to which sent | Due date | Date of submission | Remarks |
| 1 | 2 | 3 | 4 | 5 | 6 | 7 |