Section 444(1) in The General Rules (Civil), 1957

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State of Uttar Pradesh - Subsection

Section 444(1) in The General Rules (Civil), 1957

(1)In every Administrative office a list showing the returns and reports due, the office to which they are sent, and the date they are due shall be hung up near the Munsarim's desk. A similar list shall be hung up in the Judge's private room. Every clerk responsible for preparing a return shall be given a similar list of those returns for which he is responsible, and such list shall be hung up near his desk or place in the office.Register of pending files. - (2) In every court shall be kept by or under the supervision of the Munsarim a register in the following form wherein shall be entered every pending file of the Administrative office and every return which is pending or which falls due in the current month. Such register shall be placed before the Presiding Officer of the Court not less than once a week.[Form] [Substituted by Notification No. 56/VIII-b-1, dated 10 March, 1964, published in U. P. Gazette, Part II, dated 26-12-1964.]Month and Year

Serial Number	File heading or description of Returns andReports	Date and substance of Judge's last order	Office to which sent	Due date	Date of submission	Remarks
1	2	3	4	5	6	7

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State of Uttar Pradesh - Subsection

Section 444(1) in The General Rules (Civil), 1957