Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(4)] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(4)(D) in The Maharashtra Electricity Consumption of Electrical Energy (Restriction) Order, 1974

(D)The average monthly consumption of the consumer during six billing months immediately preceding the month of June, 1979, whichever is higher :