Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 286] [Entire Act] State of West Bengal - Subsection Section 286(1) in West Bengal Municipal Act, 1993 (1)The Board of Councilors may define the external limits of any bustee or slum and may, from time to time, alter such limits.
