Section 2 in The Punjab Gram Punchayat, Samities And Zillaparishad, (Chandigarh Repeal) Act, 1994
2. Repeal of Punjab Acts 4 of 1953 and 3 of 1961 .-
The Punjab Gram Panchayat Act, 1952 and the Punjab Panchayat, Samities and Zilla Parishads Act, 1961 , in so far as they extend to and operate as part of the law of, the Union territory of Chandigarh, are hereby repealed.
