Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 74] [Entire Act]

State of Mizoram - Subsection

Section 74(2) in Mizoram Liquor (Prohibition and Control) Rules, 2014

(2)Detailed performance record shall be maintained by the said Officer and within one week of performance of work, compliance report shall be submitted by the said Officer to the court which passes the conviction order.