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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(i) in The U.P. Area Development (Regulation of Water Supply) (Osrabandi) Rules, 1979

(i)'Gul' means the 'Kachcha' and 'Pucca' water courses which carry water from an outlet command to the fields of landholders;