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State of Uttar Pradesh - Section

Section 2 in The U.P. Area Development (Regulation of Water Supply) (Osrabandi) Rules, 1979

2. Definitions.

- In these rules unless the context otherwise requires,-
(i)'Gul' means the 'Kachcha' and 'Pucca' water courses which carry water from an outlet command to the fields of landholders;
(ii)'Osrabandi' means the Scheduling of time for distribution of water to the landholders;
(iii)'Thok' means a group of farmers of one family of adjoining fields joining together to receive water supply from and outlet on a fixed day and time;
(iv)'Thokdar' means a person under whose supervision a group of farmers receive water supply from an outlet.