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[Cites 0, Cited by 0] [Section 117(1)] [Section 117] [Entire Act]

State of Mizoram - Subsection

Section 117(1)(i) in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974

(i)any grant in advance in respect of the estimated expenditure for the part of the financial year;