Section 4(5) in The Hazardous Wastes (Management, Handling And Transboundary movement) Rules, 2008*
(5)The occupier shall take all adequate steps while handling hazardous wastes to:(i)contain contaminants and prevent accidents and limit their consequences on human beings and the environment; and(ii)provide persons working on the site with the training, equipment and the information necessary to ensure their safety.
