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[Cites 0, Cited by 0] [Section 4(5)] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(5)(i) in The Hazardous Wastes (Management, Handling And Transboundary movement) Rules, 2008*

(i)contain contaminants and prevent accidents and limit their consequences on human beings and the environment; and