Himachal Pradesh High Court
Oriental Insurance Co. Ltd. vs . Ajay Sood on 28 July, 2023
Author: Satyen Vaidya
Bench: Satyen Vaidya
.
Oriental Insurance Co. Ltd. vs. Ajay Sood & Ors.
CMP No.7310 of 2022 in FAO No.9 of 2016 28.07.2023 Present: Mr. G.C. Gupta, Senior Advocate with Ms. Meera Devi, Advocate, for the appellant.
Mr. Naresh Verma, Advocate, for respondent No.1.
Mr. Shubham Sood, Advocate vice Mr. Onkar r Jairath, Advocate, for respondent No.3.
List on 25.08.2023, as prayed for.
(Satyen Vaidya) Judge July 28, 2023 (reena) ::: Downloaded on - 28/07/2023 21:39:03 :::CIS