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[Cites 0, Cited by 0] [Section 59] [Entire Act]

State of Tamilnadu - Subsection

Section 59(1) in The Bharathiar University Act, 1981

(1)The University of Chennai shall, out of its funds as on the notified date, pay to the Bharathiar University such amount as the Government may, in consultation with the University of Chennai, specify.