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[Cites 0, Cited by 0] [Section 18(3)] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(3)(iv) in The Static and Mobile Pressure Vessels (Unfired) Rules, 2016

(iv)compressed gas road tankers used for flammable, toxic and corrosive compressed gases shall be provided with internal valve having dual function comprising of primary shut off valve and excess flow valve of appropriate rating in liquid and vapour line. Internal valve shall have a spring-loaded fusible link in its actuation lever to shut off in case of fire beneath. Further, the internal valve shall have a shear section and be designed such that in the event of accident, the lower section of the valve is sheared off, the valve seat (soft seat-which ensures zero leakage) remains inside the tank and is closed by self-stored energy (spring).