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Union of India - Section

Section 33 in Jawaharlal Institute of Post-Graduate Medical Education and Research Puducherry, Regulations, 2008

33. Permanent and temporary posts.

- The posts in the service of the Institute shall be (i) permanent posts, that is, posts carrying definite rate of pay sanctioned without any limit or time, or (ii) temporary posts, that is, posts carrying a definite rate of pay sanctioned for a limited time, or (iii) work charged or work charged (Regular) posts, carrying a definite rate of pay sanctioned for a limited time for completion of such work.