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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

State of Madhya Pradesh - Subsection

Section 17(1)(ii) in The Maharashi Patanjali Sanskrit Sansthan Adhiniyam, 2007

(ii)three persons from amongst the educationists of repute or men of letters or learned professionals or eminent public men, who are not in the service of the Institute nominated by the Chairman in consultation with the Executive Council;