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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(1)(e) in Orissa Universities Act, 1989

(e)the Principal of Ravenshaw College in case of Utkal University, the Principal of Khallikote College in case of Berhampur University, the Principal of Gangadhar Meher College in case of Sambalpur University and one of the Principals of Sanskrit Colleges to be selected by the Chancellor in case of Shri Jagannath Sanskrit Vishvavidyalaya;