Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 284] [Entire Act] State of Rajasthan - Subsection Section 284(2) in The General Rules (Civil), 1986 (2)The daily totals of receipts and repayments under head (1) (b) of Rule 253 shall be entered in the Deposit Cash Book from the Register of Petty Receipts.
