Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 284 in The General Rules (Civil), 1986

284. Cash Book.

(1)All receipts and repayments under head (1)(a) of Rule 253 shall be entered in the Deposit Cash Book.
(2)The daily totals of receipts and repayments under head (1) (b) of Rule 253 shall be entered in the Deposit Cash Book from the Register of Petty Receipts.
(3)The daily totals of the Deposit Cash Book shall be entered in the General Cash Book.