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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(19A) in The Howrah Municipal Corporation Act, 1980

(19A)[ "Municipal Assessment Book" means the municipal assessment book for entering the annual value of lands and buildings as determined under this Act, and includes any book subsidiary thereto;] [Clauses (19A) to (19C) inserted by W.B. Act 29 of 1990.]