Section 25(2)(a) in The Punjab Agricultural Produce Markets (Election to Market Committees), Rules 1961

[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of Punjab - Subsection

Section 25(2)(a) in The Punjab Agricultural Produce Markets (Election to Market Committees), Rules 1961

(a)by pasting a copy at the office of the Assistant Registrar, Co- operative Societies and at such other conspicuous places in the notified market area as may be determined by the Deputy Commissioner in this behalf; and

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State of Punjab - Subsection

Section 25(2)(a) in The Punjab Agricultural Produce Markets (Election to Market Committees), Rules 1961