Himachal Pradesh High Court
Madan Lal & Others vs . Kalawati on 24 August, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Madan Lal & others Vs. Kalawati .
Civil Revision No. 73 of 2022 24.8.2022 Present: Mr.Sudhir Thakur, Senior Advocate, alongwith Mr.Karun Negi, Advocate, for the petitioners.
Ms.Dhanwanti, Advocate, vice Mr.Jiya Lal Bhardwaj, Advocate, for the respondent.
Civil Revision No. 73 of 2022 r Power of Attorney on behalf of respondent is lying under objections. Objections, as prayed, be removed within one week. List for consideration after one week.
CMP No. 6172 of 2022 Further two weeks time is granted to file reply. Till next date of hearing, further proceedings in Civil Suit No. 168/1 of 2007, titled as Kalwati Vs. Balkia and others pending in the Court of Civil Judge, Court No. (1), Solan, District Solan, H.P. shall be deferred.
(Vivek Singh Thakur), Judge.
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