Section 58(2) in The Global Open University (Nagaland) Act, 2006
(2)The dissolution shall not affect the pursuit of courses by students but no further enrollment of students shall take place from the date of passing of the resolution or Act and if for any reason, such continued pursuit of courses by students is not possible, the Trust shall take necessary steps for transferring the studies of students to other institutions organizations or Universities etc. in consultation with UGC etc., or provide reasonable financial compensation in lieu thereof, as may be determined by the Governing Council of the University :
