Himachal Pradesh High Court
Uttam Chand vs . Mehar Chand on 11 May, 2023
Author: Sandeep Sharma
Bench: Sandeep Sharma
RSA No. 271 of 2022 11.05.2023 Present: Mr. Paras Dhaulta, Advocate, for the applicant/appellant.
Mr. Sumit Sood, Advocate, for respondents No. 1 to 4.
Mr. Ajay Sharma, Senior Advocate, with Mr. Atharv Sharma, Advocate, for respondent No. 14(c).
r Since grounds of appeal have not been supplied to the learned counsel for respondents, he prays for an adjournment. Prayed allowed as not opposed.
List after two weeks.
(Sandeep Sharma) Judge May 11, 2023 (subhash/tarun) ::: Downloaded on - 11/05/2023 20:53:01 :::CIS