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[Cites 0, Cited by 0] [Section 98(6)] [Section 98] [Entire Act]

State of Odisha - Subsection

Section 98(6)(b) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(b)'Travel distance' means the distance from any point in the floor area to any exit measured along the path or egress except that when the floor areas are sub-divided into rooms, used singly or of rooms and served by suite corridors and passage, the travel distance may be measured from the corridor entrance of such rooms or suites to the nearest staircase or verandah having access to the street.