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[Cites 0, Cited by 0] [Section 98] [Entire Act]

State of Odisha - Subsection

Section 98(6) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(6)The width of every exit shall not be less than one metre and shall be provided as per the following table.Table-17
Sl. No. Type of occupancy Number of occupants per unit exit
Stair Case Terrace
1 2 3 4
1. Residential 25 75
2. Mixed and other uses 50 75
Explanation - (a) Lifts and escalators shall not be considered as an exit.
(b)'Travel distance' means the distance from any point in the floor area to any exit measured along the path or egress except that when the floor areas are sub-divided into rooms, used singly or of rooms and served by suite corridors and passage, the travel distance may be measured from the corridor entrance of such rooms or suites to the nearest staircase or verandah having access to the street.