Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 9 in The University of Kota Act, 2003

9. Officers and Authorities of the University.

- The following shall be the officers and authorities of the University, namely:-
(a)Officers of the University:-
(i)the Chancellor,
(ii)the Vice-Chancellor,
(iii)the Registrar,
(iv)the Comptroller,
(v)the Estate Officer,
(vi)the Dean of Student Welfare,
(vii)the Deans of Faculties, and
(viii)such other persons in the service of the University as may be declared by the Statutes to be officers of the University.
(b)Authorities of the University:-
(i)the Board of Management,
(ii)the Academic Council,
(iii)the Faculties,
(iv)the Board of Studies, and
(v)such other authorities as may be declared by the Statutes to be the authorities of the University.