Section 9(a) in The University of Kota Act, 2003

[Cites 0, Cited by 0] [Section 9] [Entire Act]

(a)Officers of the University:-

(i)the Chancellor,

(ii)the Vice-Chancellor,

(iii)the Registrar,

(iv)the Comptroller,

(v)the Estate Officer,

(vi)the Dean of Student Welfare,

(vii)the Deans of Faculties, and

(viii)such other persons in the service of the University as may be declared by the Statutes to be officers of the University.

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