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[Cites 0, Cited by 0] [Section 47] [Entire Act]

State of Rajasthan - Subsection

Section 47(5) in The Rajasthan Judicial Service Rules, 2010

(5)The seniority of direct recruitee vis-a-vis the promotee appointed to the cadre of District Judge shall be determined in the order of their names placed in the [***] [Amended vide Notification No.F.1(3)DOP/A-II/2010 dated 31-8-2012, published in Rajasthan Gazette Extraordinary Part 4-C(i), G.S.R. 57 dated 31-8-2012.] select list prepared under rule 42:Provided that the persons promoted under Rule 15 shall not be given seniority over the direct recruitee.Part - V Other Provisions