Section 1175 in The Insurance Laws (Transfer Of Business And Emergency Provisions) Repeal Act, 2001
1175.
[9th May, 2001]An Act to repeal the Allianz Und Stuttgarter Life Insurance Bank (Transfer) Act, 1950, the Life Insurance (Emergency Provisions) Act, 1956 and the General Insurance (Emergency Provisions) Act, 1971.BE it enacted by Parliament in the Fifty-second Year of the Republic of India as follows:-
