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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Bihar - Subsection

Section 9(iii) in Bihar School Examination Board, (Issuance of No-objection certificate, Affiliation norms and Procedure for physical education Regulation, 2019

(iii)Admission capacity. - The basic unit shall be of 50 students. Two basic unit are permissible initial which will be covered by the recognition letter issued by the National Council for Teacher Education in connection with the concerned institution/college. However, the institution/college established by Government of Bihar shall be sanctioned a maximum intake of four units' subject to fulfilment of other requirements.