Himachal Pradesh High Court
M.C. Shimla & Anr. vs . Naresh Kumar Sood on 28 September, 2022
Author: Satyen Vaidya
Bench: Satyen Vaidya
M.C. Shimla & Anr. vs. Naresh Kumar Sood .
RSA No. 208 of 2009.
28.09.2022 Present: Mr. Nresh K. Gupta, Advocate, for the appellants/applicants.
Mr. Y.P. Sood, Advocate, for the respondent/Non-applicant.
CMP No. 13467 of 2022. rLearned counsel for the respondent/non-
applicant seeks time to file reply.
List on 9th November, 2022.
(Satyen Vaidya) Judge.
28th September, 2022.
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