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Himachal Pradesh High Court

M.C. Shimla & Anr. vs . Naresh Kumar Sood on 28 September, 2022

Author: Satyen Vaidya

Bench: Satyen Vaidya

M.C. Shimla & Anr. vs. Naresh Kumar Sood .

RSA No. 208 of 2009.

28.09.2022 Present: Mr. Nresh K. Gupta, Advocate, for the appellants/applicants.

Mr. Y.P. Sood, Advocate, for the respondent/Non-applicant.

CMP No. 13467 of 2022. rLearned counsel for the respondent/non-

applicant seeks time to file reply.

List on 9th November, 2022.

(Satyen Vaidya) Judge.

28th September, 2022.

(jai) ::: Downloaded on - 28/09/2022 20:06:09 :::CIS