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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Kerala - Subsection

Section 13(2) in Kerala Captive Elephants (Management and Maintenance) Rules, 2012

(2)The carcass of the elephant shall be cremated under the supervision of the Divisional Forest Officer taking all the necessary precautions. The Divisional Forest Officer shall give permission for cremating the bOdy of elephant in the forest area after getting the request from the owner of the elephant.