Delhi High Court - Orders
Ramesh Khera vs Delhi Agriculture Produce Marketing ... on 13 March, 2023
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~81 & 82
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 12166/2022
RAMESH KHERA ..... Petitioner
Through: Ms. Kunika Sidharth, Adv.
versus
DELHI AGRICULTURE PRODUCE MARKETING
COMMITTEE, SHAHDRA & ANR. ..... Respondents
Through: Mrs. Avnish Ahlawat, SC, APMC &
DAMB with Mr. N.K. Singh, Ms. Palak
Rohmetra, Ms. Laavanya Kaushik and
Ms. Aliza Alam, Advocates.
82 AND
+ W.P.(C) 12171/2022
SUSHIL MANOCHA ..... Petitioner
Through: Ms. Kunika Sidharth, Adv.
versus
DELHI AGRICULTURE PRODUCE MARKETING
COMMITTEE, SHAHDRA & ANR. ..... Respondents
Through: Mrs. Avnish Ahlawat, SC, APMC &
DAMB with Mr. N.K. Singh, Ms. Palak
Rohmetra, Ms. Laavanya Kaushik and
Ms. Aliza Alam, Advocates.
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 13.03.2023
1. This hearing has been done through hybrid mode.
2. This matter is connected with matter being W.P.(C) 12015/2022 titled 'Yusuf Azad v. Agricultural Produce Marketing Committee & Anr.'
3. An adjournment slip has been moved on behalf of the APMC in the matter. Both the parties are permitted to file the additional documents, if any, within 4 weeks and the same shall be exchanged. All parties are permitted to obtain the electronic copy of the Court record in order to assist the Court on the next date of hearing.
Signature Not Verified Digitally Signed By:DEVANSHU JOSHI Signing Date:15.03.2023 16:58:434. If pleadings are not completed or documents are not filed, no further opportunity shall be given.
5. Considering the nature of the matters, it is made clear that no further adjournment shall be granted in these matters.
6. List for hearing on 11th July, 2023 at top of the Board.
PRATHIBA M. SINGH, J.
MARCH 13, 2023 dk/dn Signature Not Verified Digitally Signed By:DEVANSHU JOSHI Signing Date:15.03.2023 16:58:43